Supreme Court - Daily Orders
Cox & Kings Ltd vs Narendra Singh Rathore on 27 February, 2015
Author: A.K. Sikri
Bench: A.K. Sikri
ITEM NO.17 COURT NO.14 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18773/2014
COX & KINGS LTD Petitioner(s)
VERSUS
NARENDRA SINGH RATHORE Respondent(s)
I.A. 2/2014(for c/delay in making deposit)
Date : 27/02/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
[IN CHAMBER]
For Petitioner(s) Ms. Swati Sinha,Adv.for
Mr. E. C. Agrawala,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
I.A.No.2 is allowed.
(SUMAN WADHWA) (MALA KUMARI SHARMA) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Suman Wadhwa Date: 2015.02.28 11:43:36 IST Reason: