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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(3)(i) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(i)if the rate of rent or rental value referred to in subsection (2) does not exceed twenty-five rupees per mensem, an increase not exceeding 12½ per cent on such rate or rental value;