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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(2) in Punjab Transparency in Public Procurement Act, 2019

(2)Subject to the rules as may be made in this behalf, the procedure for single source procurement shall include the following, namely:-
(a)the procuring entity shall solicit a bid from a single prospective bidder; and
(b)the procuring entity may engage in negotiations in good faith with the bidder.