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[Cites 0, Cited by 0] [Section 168] [Entire Act]

State of Rajasthan - Subsection

Section 168(3) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(3)No identity information and photograph in the Jan-Aadhaar Resident DataRepository shall be altered except in the manner provided in this Act.CHAPTER-VDelivery of Services and direct transfer of benefits