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Patna High Court - Orders

Sanjay Kumar Jha vs The State Of Bihar & Ors on 22 January, 2013

Patna High Court CWJC No.10337 of 2012 (7) dt.22-01-2013




                IN THE HIGH COURT OF JUDICATURE AT PATNA

                          Civil Writ Jurisdiction Case No.10337 of 2012
            ======================================================
            Ashok Kumar & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.19965 of 2011
            ======================================================
            Krishna Gopal & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.12382 of 2012
            ======================================================
            Shashi Bhushan Mishra & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            Bihar Staff Selection Comissio
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.22288 of 2012
            ======================================================
            Pramod Kumar
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.18601 of 2012
            ======================================================
            Akhileshwar Mani Tiwai & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.8665 of 2012
            ======================================================
            Arun Kumar
                                                                 .... .... Petitioner/s
                                              Versus
 Patna High Court CWJC No.10337 of 2012 (7) dt.22-01-2013




            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.4270 of 2010
            ======================================================
            Chandra Kumar Singh
                                                                .... .... Petitioner/s
                                             Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.706 of 2012
            ======================================================
            Jawahar Lal Singh & Anr
                                                                .... .... Petitioner/s
                                             Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.919 of 2012
            ======================================================
            Surendra Kumar & Anr
                                                                .... .... Petitioner/s
                                             Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.1902 of 2012
            ======================================================
            Nand Kishore Singh
                                                                .... .... Petitioner/s
                                             Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                               with
                         Civil Writ Jurisdiction Case No.22890 of 2011
            ======================================================
            Surendra Kumar Sinha & Ors
                                                                .... .... Petitioner/s
                                             Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                               with
                          Civil Writ Jurisdiction Case No.8104 of 2012
            ======================================================
            Sanjay Kumar Jha
 Patna High Court CWJC No.10337 of 2012 (7) dt.22-01-2013




                                                                  .... ....   Petitioner/s
                                                  Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.22155 of 2011
            ======================================================
            Baleshwar Singh & Anr
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.14765 of 2012
            ======================================================
            Nadri Narayan Rai
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.16354 of 2012
            ======================================================
            Satish Kumar & Ors.
                                                                 .... .... Petitioner/s
                                              Versus
            Bihar Staff Selection Comissio
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.21636 of 2011
            ======================================================
            Kaushal Kishore Sharma & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                          Civil Writ Jurisdiction Case No.17455 of 2011
            ======================================================
            Binod Kumar Singh & Ors
                                                                 .... .... Petitioner/s
                                              Versus
            The State Of Bihar & Ors
                                                                .... .... Respondent/s
            ======================================================
                                                with
                           Civil Writ Jurisdiction Case No.194 of 2012
 Patna High Court CWJC No.10337 of 2012 (7) dt.22-01-2013




            ======================================================
            Bharteshwar Prasad & Anr
                                                                  .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
                                                 with
                           Civil Writ Jurisdiction Case No.21768 of 2011
            ======================================================
            Birendra Kumar & Anr
                                                                  .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
                                                 with
                           Civil Writ Jurisdiction Case No.21772 of 2011
            ======================================================
            Ravindra Kumar Sinha
                                                                  .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
                                                 with
                           Civil Writ Jurisdiction Case No.18042 of 2011
            ======================================================
            Rameshwar Rai & Ors
                                                                  .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                                 .... .... Respondent/s
            ======================================================
            Appearance :
            (In CWJC No.10337 of 2012)
            For the Petitioner/s     : Mr. Bajarangi Lal
            For the Respondent/s      : Mr. Devendra Kr Sinha Aag2
            (In CWJC No.19965 of 2011)
            For the Petitioner/s     : Mr. Shankar Kumar
            For the Respondent/s      : Mr. Amar Nath Deo Sc26
            (In CWJC No.12382 of 2012)
            For the Petitioner/s     : Mr. Amit Prakash
            For the Respondent/s      : Mr. Neeraj Nandan Gp20
            (In CWJC No.22288 of 2012)
            For the Petitioner/s     : Mr. Ravi Bhardwaj
            For the Respondent/s      : Mr. Madhuresh Prasad Gp12
            (In CWJC No.18601 of 2012)
            For the Petitioner/s     : Mr. Mithilesh Kumar Upadhyay
            For the Respondent/s      : Mr. Kumari Amrita Gp10
            (In CWJC No.8665 of 2012)
            For the Petitioner/s     : Mr. Shankar Kumar
 Patna High Court CWJC No.10337 of 2012 (7) dt.22-01-2013




            For the Respondent/s    : Mr. Devendra Kr Sinha Aag2
            (In CWJC No.4270 of 2010)
            For the Petitioner/s  : Mr. Purushottam Jha
            For the Respondent/s    : Mr. (Sc2)
            (In CWJC No.706 of 2012)
            For the Petitioner/s  : Mr. Subodh Kumar Jha
            For the Respondent/s    : Mr. Rajesh Singh Gp16
            (In CWJC No.919 of 2012)
            For the Petitioner/s  :   Mr. Purushottam Kumar Jha
            For the Respondent/s    : Mr. Md. N. Hoda Khan Sc18
            (In CWJC No.1902 of 2012)
            For the Petitioner/s  : Mr. Kamlesh Kumar Pathak
            For the Respondent/s    : Mr. Rajesh Kr.Verma Sc27
            (In CWJC No.22890 of 2011)
            For the Petitioner/s  : Mr. Purushottam Kumar Jha
            For the Respondent/s    : Mr. Neelu Agrwal Ga6
            (In CWJC No.8104 of 2012)
            For the Petitioner/s  : Mr. Subodh Kumar Jha
            For the Respondent/s    : Mr. Rajiv Kumar Singh Gp2
            (In CWJC No.22155 of 2011)
            For the Petitioner/s  : Mr. Shankar Kumar
            For the Respondent/s    : Mr. Sanjay Kr No.2 Ga5
            (In CWJC No.14765 of 2012)
            For the Petitioner/s  : Mr. Sanjay Kumar
            For the Respondent/s    : Mr. S.S. Shabbar Hussain Gp4
            (In CWJC No.16354 of 2012)
            For the Petitioner/s  : Mr. Jitendra Kishore Verma
            For the Respondent/s    : Mr. Tej Bahadur Singh Aag7
            (In CWJC No.21636 of 2011)
            For the Petitioner/s  : Mr. Subodh Kumar Jha
            For the Respondent/s    : Mr. Sunil Kr. Mandal Sc24
            (In CWJC No.17455 of 2011)
            For the Petitioner/s  : Mr. Subodh Kumar Jha
            For the Respondent/s    : Mr. Kumari Amrita Gp10
            (In CWJC No.194 of 2012)
            For the Petitioner/s  : Mr. Umesh Kumar Verma
            For the Respondent/s    : Mr. Vinay Kriti Singh Sc5
            (In CWJC No.21768 of 2011)
            For the Petitioner/s  : Mr. Sanjeev Kumar Mishra
            For the Respondent/s    : Mr. V.M.K Sinha Aag13
            (In CWJC No.21772 of 2011)
            For the Petitioner/s  : Mr. Shankar Kumar
            For the Respondent/s    : Mr. Ajay Sc11
            (In CWJC No.18042 of 2011)
            For the Petitioner/s  : Mr. Subodh Kumar Jha
            For the Respondent/s    : Mr. S.A. Alam Sc3
            ======================================================
            CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
            PRATAP SINGH
            ORAL ORDER
          Patna High Court CWJC No.10337 of 2012 (7) dt.22-01-2013




7     22-01-2013

Put up these cases on 29th of January, 2013 in the same list.

I.A. No.5167 of 2012 I.A. No.5167 of 2012 has been filed on behalf for adding the persons named therein as interveners in this application.

The prayer is allowed.

The persons filing the intervener petition is added as intervener respondents.

It would be open for the interveners to file their composite counter affidavit.

AnilKrSinha/- (Samarendra Pratap Singh, J)