Patna High Court - Orders
M/S Riga Sugar Companey Ltd. vs The State Of Bihar & Ors. on 14 July, 2017
Bench: Chief Justice, Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.40 of 2010
======================================================
M/S Riga Sugar Companey Limited
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3240 of 2009
======================================================
M/S Harinagar Sugar Mill
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.41 of 2010
======================================================
M/S Riga Sugar Companey Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3239 of 2009
======================================================
M/S Harinagar Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3238 of 2009
======================================================
M/S Harinagar Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3237 of 2009
======================================================
M/S Harinagar Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
Patna High Court MJC No.40 of 2010 (3) dt.14-07-2017
2/4
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3236 of 2009
======================================================
Harinagar Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3235 of 2009
======================================================
M/S Harinagar Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3234 of 2009
======================================================
M/S Harinagar Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.43 of 2010
======================================================
M/S Riga Sugar Company Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.42 of 2010
======================================================
M/S Riga Sugar Company Ltd.
.... .... Petitioner/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
======================================================
Appearance :
(In MJC No.40 of 2010)
For the Petitioner/s : Mr. Vikash Ratan Bharti
Mr. Ashish Giri
Mr. Raju Giri
Patna High Court MJC No.40 of 2010 (3) dt.14-07-2017
3/4
For the Respondent/s : Mr. (Aag3)
(In MJC No.3240 of 2009)
For the Petitioner/s : Mr. Ramesh Kumar Agrawal
For the Respondent/s : Mr. (Aag3)
(In MJC No.41 of 2010)
For the Petitioner/s : Mr. Vikas Ratan Bharti
Mr. Raju Giri
Mr. Ashish Giri
For the Respondent/s : Mr. (Aag3)
(In MJC No.3239 of 2009)
For the Petitioner/s : Mr. Ramesh Kumar Agrawal
For the Respondent/s : Mr. (Aag3)
(In MJC No.3238 of 2009)
For the Petitioner/s : Mr. Ramesh Kuamr Agrawal
For the Respondent/s : Mr. (Aag3)
(In MJC No.3237 of 2009)
For the Petitioner/s : Mr. Ramesh Kumar Agrawal
For the Respondent/s : Mr. (Aag3)
(In MJC No.3236 of 2009)
For the Petitioner/s : Mr. Ramesh Kumar Agrawal
For the Respondent/s : Mr. (Aag3)
(In MJC No.3235 of 2009)
For the Petitioner/s : Mr. Ramesh Kumar Agrawal
For the Respondent/s : Mr. (Aag3)
(In MJC No.3234 of 2009)
For the Petitioner/s : Mr. Ramesh Kumar Agrawal
For the Respondent/s : Mr. (Aag3)
(In MJC No.43 of 2010)
For the Petitioner/s : Mr. Vikas Ratan Bharti
Mr. Raju Giri
Mr. Ashish Giri
For the Respondent/s : Mr. (Aag3)
(In MJC No.42 of 2010)
For the Petitioner/s : Mr. Vikas Ratan Bharti
Mr. Raju Giri
Mr. Ashish Giri
For the Respondent/s : Mr. (Aag3)
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ANIL KUMAR
UPADHYAY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 14-07-2017List these matters along with CWJC No. 10281 of Patna High Court MJC No.40 of 2010 (3) dt.14-07-2017 4/4 2012 and the following cases after pleadings are complete in the writ petitions.
1. CWJC No. 11098/2012
2. CWJC No. 10282/2012
3. CWC No. 11126/ 2012
4. CWJC No. 10960/2012
5. CWJC No. 10280/2012
6. CWJC No. 10882/2012.
7. CWJC No. 10818/2012
8. CWJC No. 10848/2012 List after four weeks.
(Rajendra Menon, CJ) S.Pandey/-
(Anil Kumar Upadhyay, J) U