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State of Uttar Pradesh - Section

Section 13 in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919

13.

All rafts will be examined and checked on the river bank at the destination mentioned in the pass or, if the destination is below the Oudh and Tirhut railway bridge in the Kheri District, at the Government depot just above the bridge called the Bhira depot. After the realization of any sums found by such check to be still payable by the owner, removal from the bank of further ratting will be permitted under a pass issued under the authority of the Forest Officer.