Madhya Pradesh High Court
Axis Bank Limited vs M/S Bhanu Oil And Dal Mills on 11 February, 2013
1
Writ Petition No.1945/2013
11.02.2013
Shri Abhijit Thakur, Advocate for the petitioner.
Heard on admission.
Issue notice to the respondents by registered post with
A/d, on payment of process fee within three working days.
Notice be made returnable within two weeks. Shri Atul Choudhary, Advocate, appears on caveat and waives notice on behalf of respondents no1. to 4.
Let the matter be listed after two weeks.
(S. A. Bobde) (Ajit Singh)
Chief Justice Judge
HS