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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(26) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(26)"Division", "District" and "Tahsil" shall have the same meanings as they have in the United Provinces Land Revenue Act, 1901 (U.P. Act III of 1901);