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State of Mizoram - Section

Section 1 in Lai Autonomous District (Village Councils) Act, 2007

1. Short Title and Commencement.

(1)This Act may be called the Lai Autonomous District (Village Councils) Act, 2007
(2)It shall extend to the whole of Lai Autonomous District.
(3)It shall come into force on the date of publication in the Mizoram Gazette.