Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131C] [Entire Act] State of Karnataka - Subsection Section 131C(1) in Karnataka Agricultural Produce Marketing Act 1966 (1)Contract farming Sponsor shall register himself [XXX] [Omitted by Act 5 of 2014 w.e.f 04.01.2014] with such officer and in such manner as may be prescribed.
