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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(vi) in The Rajasthan State Interest Subsidy Scheme For Industries, 1998

(vi)The beneficiary industrial unit shall execute an agreement in the format prescribed Annexure F the with Prescribed Authority before the disbursement of the Subsidy sanctioned.