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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 83(10) in The Dadra and Nagar Haveli Excise Regulation, 2012

(10)Save as otherwise provided in this section, the provisions of the Code of Civil Procedure, 1908, relating to the appeals to the High Court shall as far as may be, apply in cases of appeals under this section.