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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(3) in The Orissa Communal Offenders (Conditions of Detention) Order, 1995

(3)In visiting cells or wards, every Police Officer shall be accompanied by such escort as the Superintendent considers necessary for his safety, but the escort shall, if the Police Officer so requires, stand out of earshot, but within sight while he is speaking to any of the detenus.