Supreme Court - Daily Orders
Punjab State Civil Supplies ... vs Makhan Singh on 24 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.4 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18144/2018
(Arising out of impugned final judgment and order dated 07-03-2018
in RSA No. 1998/2016 passed by the High Court of Punjab & Haryana
at Chandigarh)
PUNJAB STATE CIVIL SUPPLIES CORPORATION
LTD (PUNSUP) Petitioner(s)
VERSUS
MAKHAN SINGH Respondent(s)
(WITH IA No.94417/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 24-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Himanshu Upadhyay, Adv.
Mr. Arvind Minocha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed. Pending application, if any, stands disposed of.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.07.24
17:20:07 IST
Reason: