Chattisgarh High Court
Suraj Kumar Patel vs State Of Chhattisgarh 16 ... on 28 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 5314 of 2018
Suraj Kumar Patel Versus State of Chhattisgarh & Ors.
28.08.2018 Shri Sudeep Agrawal, Advocate for petitioner.
Dr. Saurabh Kumar Pandey, Advocate for respondent No.3.
Shri Syed Majid Ali, Dy.G.A. for State. Let reply be filed by the respondent/State i.e. respondents No. 1 & 2. Notice be issued to the respondent No.4 on payment of P.F. by both modes to be paid within 7 days from today.
List it immediately after the reply is filed. Meanwhile, the counsel for the petitioner would be at liberty to file rejoinder to the return filed by the respondents.
Sd/-
(P. Sam Koshy) JUDGE Sumit