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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Haryana - Subsection

Section 68(ii) in The Haryana New Mandi Townships Building Rules, 1967

(ii)of an internal diameter not less than that of pipe connecting it with the water closet or slop sink and in any case not less than 75 milimetres (2.9528 inches).