Section 5(xxxii) in Telangana State Private Universities (Establishment and Regulation) Act, 2018
(xxxii)to collaborate with other National and International Universities and acquire membership of bodies, authorities, or associations, which may have been formed with like or similar objects for the advancement of learning, science or research, or for the dissemination of knowledge or for the physical and moral welfare of the students, in such manner and for such purpose as the University may determine by Statutes;
