Section 55(1) in Kerala Municipality Building Rules, 1999
(1)Approval of the District Town Planner shall be obtained for the usage of plot upto 0.5 hectares and layout of buildings upto [1500] [Substituted '500' by Notification No. S. R. O. No. 676/2017, dated 31.10.2017.] Sq. metres area under assembly occupancy and approval of the Chief Town Planner shall be obtained for the usage of plot exceeding 0.5 hectares and layout of buildings with more than [1500] [Substituted '500' by Notification No. S. R. O. No. 676/2017, dated 31.10.2017.] sq. metres area.
