Delhi High Court - Orders
(3) Mr Johann Clive Rodrigues & Anr vs M/S Sunworld Residency Private Limited on 16 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~3, 4, 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 293/2023
(3) MR JOHANN CLIVE RODRIGUES & ANR. ..... Petitioners
Through:
versus
M/S SUNWORLD RESIDENCY PRIVATE LIMITED... Respondent
Through: Mr. Anshum Jain, Adv. for R-1
(through v/c)
+ ARB.P. 297/2023
(4) VIPIN KAPOORIA ..... Petitioner
Through:
versus
M/S SUNWORLD RESIDENCY PRIVATE LIMITED... Respondent
Through: Mr. Anshum Jain, Adv. for R-1
(through v/c)
+ ARB.P. 298/2023
(6) MR. SRINIVAS BADRI NARAYANAN ..... Petitioner
Through:
versus
M/S SUNWORLD RESIDENCY PRIVATE LIMITED... Respondent
Through: Mr. Anshum Jain, Adv. for R-1
(through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 16.10.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 22:32:51
1. Respective counsel for the parties have been heard.
2. Judgment is reserved.
3. The parties are directed to file their written submissions, not exceeding three pages within a period of one week from today.
SACHIN DATTA, J OCTOBER 16, 2023/cl This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 22:32:51