Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Gujarat - Subsection

Section 86(2)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)frame the first Statutes, Ordinances and Regulations under this Act and submit them or confirmation to the respective authorities when they commence to exercise their functions.