Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(a) in The Rajasthan Economiser Rules, 1959 (a)On receipt of the Registration and Memorandum of Inspection Books, the Chief Inspector shall enter the economiser until under its original number part II of the register kept for the purpose.
