Supreme Court - Daily Orders
Commissioner Of Central Excise Customs ... vs M/S Molex India Pvt Ltd on 5 January, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
ITEM NO.27 COURT NO.4 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO(S). NO(S). 36499/2016
COMMISSIONER OF CENTRAL EXCISE CUSTOMS
AND SERVICE TAX BANGALORE-1 APPELLANT(S)
VERSUS
M/S MOLEX INDIA PVT LTD RESPONDENT(S)
(WITH APPLN. (S) FOR C/DELAY IN RE-FILING APPEAL AND CONDONATION OF
DELAY IN FILING APPEAL.)
Date : 05/01/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. A.P. Mayee, Adv.
Mr. H.R. Rao, Adv.
Mr. Debashish Bharuka, Adv.
Mr. Balaji Srinivasan, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after four weeks.
[VINOD LAKHINA] [ASHA SONI] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.01.06 16:22:27 IST Reason: