Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Commissioner Of Central Excise Customs ... vs M/S Molex India Pvt Ltd on 5 January, 2017

Bench: Ranjan Gogoi, Ashok Bhushan

     ITEM NO.27                          COURT NO.4                SECTION IIIB

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                           CIVIL APPEAL DIARY   NO(S). NO(S).   36499/2016

     COMMISSIONER OF CENTRAL EXCISE CUSTOMS
     AND SERVICE TAX BANGALORE-1                                    APPELLANT(S)

                                                 VERSUS

     M/S MOLEX INDIA PVT LTD                            RESPONDENT(S)
     (WITH APPLN. (S) FOR C/DELAY IN RE-FILING APPEAL AND CONDONATION OF
     DELAY IN FILING APPEAL.)

     Date : 05/01/2017 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE RANJAN GOGOI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Appellant(s)                   Mr.   A.P. Mayee, Adv.
                                        Mr.   H.R. Rao, Adv.
                                        Mr.   Debashish Bharuka, Adv.
                                        Mr.   Balaji Srinivasan, Adv.
                                        Mr.   B. Krishna Prasad, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter after four weeks.

[VINOD LAKHINA] [ASHA SONI] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.01.06 16:22:27 IST Reason: