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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(19) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(19)"Horticulture" means Agriculture including the basic and applied sciences of,-
(a)fruits, vegetables, floriculture, spices and condiments;
(b)Plantation crops, hops, medicinal and aromatic plants;
(c)forestry includes silviculture, plant breeding, farm forestry, social forestry, conservation of ecology of the biosphere, wild life and their products;
(d)post-harvest Technology including Processing and Marketing;
(e)ornamental horticulture and landscaping;
(f)Sericulture;
(g)Apiculture;
(h)Crop improvement, Production and Management;
(i)Soil and Water Management;
(j)Horticultural/Agricultural Engineering and Technology;
(k)Basic Sciences and Humanities in relation to Horticulture and Agriculture;
(l)Mushroom cultivation;
(m)Subjects pertaining to Horticultural/Agricultural Technology including bio-technology and rural development;