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Bombay Presidency - Section

Section 3 in The Bombay Identification of Prisoners Rules, 1936

3. Taking of photographs or measurements.

- Every person required to allow his photograph or measurements to be taken under section 3 [section 4 or section 4-A] [Substituted by G. N. of 9.4.1956.], shall allow them to be taken under the directions of a police officer.