Delhi High Court - Orders
Dr Ramesh Chander Munjal & Ors vs Dr Suraj Munjal & Ors on 13 September, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~28 & 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 22/2021, I.A. 742/2021, I.A. 744/2021, I.A.
745/2021, I.A. 747/2021, I.A. 2872/2021, I.A. 9291/2021, I.A.
16065/2022 & REVIEW PET. 184/2023
DR RAMESH CHANDER MUNJAL & ORS. ..... Plaintiffs
Through: Mr.Sandeep Bajaj,
Ms.Aakanksha Nehra and Mr.Adhirath
Choudhary, Advs.
versus
DR SURAJ MUNJAL & ORS. ..... Defendants
Through: Mr. Pradeep Bhardwaj, Adv.
+ CS(OS) 682/2017, I.A. 4172/2020, I.A. 4523/2020, I.A.
4550/2020, I.A. 4574/2020, I.A. 4575/2020, I.A. 1919/2021,
I.A. 4568/2021, I.A. 10396/2021, I.A. 11603/2021, I.A.
11604/2021, I.A. 17128/2021, I.A. 5723/2022 & I.A.
16953/2022
DR. SURAJ MUNJAL ..... Plaintiff
Through: Mr. Pradeep Bhardwaj, Adv.
versus
MR. CHANDAN MUNJAL & ORS ..... Defendants
Through: Mr.Sandeep Bajaj,
Ms.Aakanksha Nehra and Mr.Adhirath
Choudhary, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 13.09.2023 (Through Video-Conferencing)
1. An adjournment slip has been moved by learned Counsel for the Plaintiffs in CS(COMM) 22/2021 and Defendants 1 to 4 in CS(COMM) 22/2021 and another connected matter Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:57:12 CS(OS) 682/2017.
2. Re-notify on 21 November 2023 at the end of the Board.
C.HARI SHANKAR, J SEPTEMBER 13, 2023 ar CS(COMM) 22/2021 and another connected matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:57:12