Bombay High Court
Robin Bareja S/O Balraj Bareja And Other vs The State Of Maharashtra And Another on 25 March, 2022
Author: V. K. Jadhav
Bench: V. K. Jadhav
952-CriAppln-1361-2021
-1-
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
952 CRIMINAL APPLICATION NO. 1361 OF 2021
ROBIN BAREJA S/O BALRAJ BAREJA AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
APP for Respondent No.1-State : Mr. S. J. Salgare
Advocate for Respondent No.2 : Mr. R. N. Chavan
.....
CORAM : V. K. JADHAV AND
SANDIPKUMAR. C. MORE, JJ.
DATED : 25th MARCH, 2022 PER COURT:-
1. None present for the applicants.
2. The criminal application is hereby dismissed for want of prosecution.
(SANDIPKUMAR C. MORE, J.) (V. K. JADHAV, J.) vre ::: Uploaded on - 25/03/2022 ::: Downloaded on - 26/03/2022 11:38:51 :::