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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Bombay Presidency - Subsection

Section 17(1) in The Bombay Electricity Duty Rules, 1962

(1)Any consumer desiring to avail of the concessional rates of duty under sub clause (i) or sub-clause (ii) of clause (c) in Part G may apply in that behalf in Form 'G' to the State Government, through his licensee, if any.