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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(2)(c) in The Goa Information Technology Development Act, 2007

(c)declare that the provisions of any law relating to local authorities providing for control or erection of buildings, levy and collection of taxes, fees and other dues to the local authority which is in force in that area shall cease to apply and thereupon such provisions shall cease to apply thereof: