Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Andhra Pradesh - Subsection Section 21(iv) in A.P. Farmers Organisation Rules, 1997 (iv)Each of the Farmers Organisation, shall draw up an operational plan which shall specify the quantity of water to be drawn on a fortnightly basis.
