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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(a) in The Lok Sahayak Sena Act, 1956

(a)the authorities by which, the manner in which, the period for which, and the conditions subject to which, any person may be enrolled as a volunteer;