Calcutta High Court
Re: Dps Technologies Pvt. Ltd vs And Sonodyne Television Co.Ltd on 2 February, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-5
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
CP/142/2010
RE: DPS TECHNOLOGIES PVT. LTD.
VS
AND SONODYNE TELEVISION CO.LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 2nd February, 2023 Appearance:
Ms. Tanushree Dasgupta, Adv.
...for the Official Liquidator The Court :- The presence of the Manager Legal, HIDCO is noted and dispensed with.
A copy of the Supplementary Report filed by the Official Liquidator be served on HIDCO. An opportunity is sought for on behalf of HIDCO to take instructions in respect of the Supplementary Report.
Let this matter appear on 7th February, 2023 for further hearing. The Advocate appearing on behalf of the HIDCO is also directed to produce a copy of the plaint filed in CS/4/2019.
HIDCO is also directed to take instructions as to whether any purpose would be served in pursuing the suit.
(RAVI KRISHAN KAPUR, J.) S.Bag