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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2) in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004

(2)The Commission may appoint a negotiating committee to enter into both technical and financial negotiations. Financial negotiations can be entered into for any aspect of the financial proposal including the unit rates for staff months, contingency amounts, lump sum reimbursement of travel and living expenses and payment terms.