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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(2)The Trust shall be guided by the advise of Chief Town Planner and Architectural Adviser to the Government with respect to the approval with or without modifications or the rejection of a plan submitted to it by private individuals, and local authority, a company whether incorporate or not, a society or coloniser.