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Rajasthan High Court - Jaipur

Netram Bairwa S/O Late Shri Mangi Lal ... vs State Of Rajasthan on 29 September, 2021

Bench: Sabina, Manoj Kumar Vyas

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

               D.B. Civil Contempt Petition No. 758/2019

RFC Retired Officers And Employees Association
                                                                   ----Petitioner
                                     Versus
Shri Subodh Agrawal, Additional Chief Secretary (Industries)
                                                                 ----Respondent

Connected With D.B. Civil Contempt Petition No. 322/2019 R F C Officers Association Through its Members

----Petitioner Versus The State Of Rajasthan Through The Secretary

----Respondent D.B. Civil Contempt Petition No. 723/2019 Mathu Soothan Nair S/o Late Shri Velupillai

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 724/2019 Mrs. Aleyamma Kurian W/o Shri K.K. Kurian

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 725/2019 Rajendra Kumar Gupta S/o Shri Madan Lal Gupta

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 726/2019 K.V.K. Nair S/o Late Shri P. Kesava Pillai

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 727/2019 Rajendra Prasad Kurmi S/o Shri Radhey Shyam Bohara

----Petitioner Versus (Downloaded on 30/09/2021 at 09:38:04 PM) (2 of 5) [CCP-758/2019] State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 728/2019 Jagdish Prasad Meena S/o Late Shri Chauthmal Meena

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 729/2019 Maya Chouhan W/o Shri Kan Singh Chouhan

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 730/2019 Hemchand Khuteta S/o Late Shri D.D. Khuteta

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 731/2019 Narendra Prasad Gupta S/o Late Shri Ramjilal Gupta

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 732/2019 Alok Bhargava S/o Shri O.P. Bhargava

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 733/2019 Joseph P.V. S/o Late Shri Chacko Vargheese

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 734/2019 Madhukar Chaturvedi S/o Shri Amar Singh Chaturvedi

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent (Downloaded on 30/09/2021 at 09:38:04 PM) (3 of 5) [CCP-758/2019] D.B. Civil Contempt Petition No. 735/2019 Jitendra Kumar Choudhary S/o Late Shri Chandan Mal Choudhary

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 736/2019 Radhey Shyam Sharma S/o Late Shri R.l. Sharma

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 744/2019 RFC Officers Association Through Its Members

----Petitioner Versus The State Of Rajasthan Through The Secretary,

----Respondent D.B. Civil Contempt Petition No. 772/2019 Omkar Sharma S/o Shri Madan Lal Sharma

----Petitioner Versus Smt. Urmila Rajoria, Chairman Cum Managing Director

----Respondent D.B. Civil Contempt Petition No. 783/2019 V.K. Gupta S/o Late Shri M.L. Gupta

----Petitioner Versus Smt. Urmila Rajoria

----Respondent D.B. Civil Contempt Petition No. 811/2019 Roor Mal Aswal S/o Late Shri M.R. Aswal

----Petitioner Versus State Of Rajasthan Through Principal Secretary,

----Respondent D.B. Civil Contempt Petition No. 915/2019 Neelima Deshmukh W/o Shri S.K. Deshmukh

----Petitioner Versus State Of Rajasthan Through Principal Secretary

----Respondent D.B. Civil Contempt Petition No. 1210/2019 Dharam Veer Jashnani S/o Late Shri N.C. Jashnani (Downloaded on 30/09/2021 at 09:38:04 PM) (4 of 5) [CCP-758/2019]

----Petitioner Versus Mrs. Urmila Rajoria, I.A.S. Managing Director

----Respondent D.B. Civil Contempt Petition No. 1227/2019 Kuldeepak Rastogi S/o Late Shri Vidhya Sagar Rastogi

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Contempt Petition No. 1284/2019 Bhagwan Sahay S/o Shri Hukma Ram Sankhla

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Contempt Petition No. 1295/2019 Laltesh Narain Mathur S/o Late Shri Brijesh Narain Mathur

----Petitioner Versus The State Of Rajasthan Through Secretary

----Respondent D.B. Civil Contempt Petition No. 469/2020 Netram Bairwa S/o Late Shri Mangi Lal Bairwa

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Contempt Petition No. 471/2020 Laxman Lal Bairwa S/o Late Shri Lallu Prasad Bairwa,

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Contempt Petition No. 475/2020 Khilari Lal Meena S/o Late Shri Girraj Meena,

----Petitioner Versus State Of Raj.

----Respondent D.B. Civil Contempt Petition No. 567/2020 R F C Officers Association

----Petitioner Versus (Downloaded on 30/09/2021 at 09:38:04 PM) (5 of 5) [CCP-758/2019] The State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Sandeep Saxena, Advocate Mr. Vikram Kumar Gogra, Advocate Mr. Jai Kishan Yogi, Advocate Dr. Saugath Roy, Advocate Mr. Jagdish Narayan Sharma, Advocate Mr. Sarthak Rastogi through VC For Respondent(s) : Mr. Virendra Lodha, Senior Advocate with Mr. Rachit Sharma, Advocate Major RP Singh, Senior Advocate with Mr. Jaivardhan Singh Shekhawat, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 29/09/2021 D.B. Civil Misc. Application No.1/2021 In D.B. Civil Contempt Petition No.758/2019 D.B. Civil Misc. Application No.1/2020 In D.B. Civil Contempt Petition No.322/2019 Heard.

No ground for early listing is made out.

Dismissed.

(MANOJ KUMAR VYAS),J (SABINA),J Sunita/36-64 (Downloaded on 30/09/2021 at 09:38:04 PM) Powered by TCPDF (www.tcpdf.org)