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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(1)The following benefits shall be admissible to an employee of the Board under the pension scheme :-
(i)Service gratuity or Pension
(ii)Death Gratuity
(iii)Retirement Gratuity
(iv)Family pension/Extraordinary Pension
(v)Ex-Gratia Grant
(vi)Old age special allowance
(vii)Travel concession
(viii)Commutation of pension.