Delhi High Court - Orders
Ratnesh Kumar vs Edcil India Ltd & Ors on 24 November, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11364/2019 & CM APPL. 46837/2019
RATNESH KUMAR ..... Petitioner
Through: Mr.Girdhar Govind and Mr.Noor
Alam, Advocates
versus
EDCIL INDIA LTD & ORS ..... Respondents
Through: Mr.Saurabh Mishra & Ms.Aashnaa
Bhatia, Advocates for R-1,2, 5 and 6
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 24.11.2023 At request of learned counsel for the petitioner with no objection on behalf of respondents, list on 5th April, 2024.
CHANDRA DHARI SINGH, J NOVEMBER 24, 2023 Dy/db Click here to check corrigendum, if any This is a digitally signed order.
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