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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(1)(b) in Bombay Wild Animals and Wild Birds Protection Act, 1951

(b)enter and search any premises, land, vehicle or boat, in the occupation of such person and open and search any baggage or other things in his possession;