Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(3) in The Orissa Kendu Leaves Manual, 1973

(3)The Munshi will also maintain muster rolls in the prescribed form of the Forest Department for casual labourers entertained at the phadies in connection with collection, drying and storage of leaves. The Forester will make weekly disbursements to the casual labourers engaged on muster roll.