Rajasthan High Court - Jaipur
Allengers Medical System Ltd vs State (Medical And Health)Ors on 17 October, 2016
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH, AT JAIPUR.
ORDER
S.B. CIVIL WRIT PETITION NO. 12061/2016
Allengers Medical System Limited, Head Office S.C.O. 212-213-214,
Sector 34-A Chandigarh through R.P. Sharma, Office Manager, 213,
Brij Anukampa, Ashok Marg, C-Scheme, Jaipur (Rajasthan).
....Petitioner
Versus
1. The State of Rajasthan through The Principal Secretary, Medical and
Health, Secretariat, Jaipur (Rajasthan).
2. The Chairman/Principal, Health Secretary Rajasthan Medical Service
Corporation Limited (RMSCL), Swasthya Bhawan, D-Block, Tilak
Marg, C-Scheme, Jaipur.
3. The Managing Director, RMSCL, Swasthya Bhawan, D-Block, Tilak
Marg, C-Scheme, Jaipur.
...Non-Petitioner/Respondents
******
DATE OF ORDER : 17/10/2016
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ
Mr. Virender Singh, for the petitioner.
Learned counsel for the petitioner wants to withdraw this petition with liberty to petitioner to file fresh writ petition in case necessity so arises.
The petition is dismissed as withdrawn with liberty aforesaid.
(Mohammad Rafiq), J.
Mohit Grover S.No. 31.