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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(b) in Rajasthan Panchayati Raj Act, 1994

(b)all members of the Lok Sabha and of the State Legislative Assembly representing constituencies which or comprise wholly or partly the Zila Parishad area; [***]