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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(2)(b) in Telangana Mining Settlements Act, 1956

(b)the payment of compensation to any person sustaining any damage by reason of the exercise of any power vested in the Board, its members, officers or servants, under this Act; and