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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(1) in Central Council of Homoeopathy (General) Regulations, 2018

(1)The Central Council shall constitute the following committees, namely: -
(a)Education Committee;
(b)Regulations Committee;
(c)Finance Committee;
(d)Registration Committee;
(e)Post Graduate Committee.