Supreme Court - Daily Orders
Commnr.,Central Excise, Madras vs M/S. Adison & Co. Ltd. on 1 August, 2016
Bench: Anil R. Dave, Amitava Roy, L. Nageswara Rao
ITEM NO.301 (Part-heard) COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.7906/2002
COMMNR.,CENTRAL EXCISE, MADRAS Appellant(s)
VERSUS
M/S. ADISON & CO. LTD. Respondent(s)
(With interim relief and office report)
WITH
C.A. No. 8488/2009
SLP(C) No. 25055/2009 (With Office Report)
SLP(C) No. 18426/2015
SLP(C) No. 18423/2015 (With Interim Relief)
SLP(C) No. 18425/2015 (With Interim Relief)
SLP(C) No. 23722/2015 (With Interim Relief and Office Report)
C.A. No. 14689/2015
SLP(C) No. 12282/2016 (With Office Report)
SLP(C) No. 16142/2016 (With Office Report)
SLP(C) No. 16141/2016 (With Office Report)
Date : 01/08/2016 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE AMITAVA ROY
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Appellant(s) Mr. A.R. Nadkarni,ASG
Mr. K.Radhakrishnan,Sr.Adv.
Ms. Nisha Bagchi,Adv.
Ms. Binu Tamta,Adv.
Ms. Meenakshi Grover,Adv.
Ms. Purna Bhandari,Adv.
Ms. Sujeeta Srivastava,Adv.
Ms. Pooja Sharma,Adv.
Mr. Jai Dehadari,Adv.
Mr. Amogh Prabhu Desai,Adv.
Mr. Salvador S.Rebello,Adv.
For Mr. B. Krishna Prasad,Adv.
Signature Not Verified
Mrs. Anil Katiyar,Adv.
Digitally signed by
ANITA MALHOTRA
Date: 2016.08.02
15:27:42 IST
Reason:
1
For Respondent(s) Mr. N.Venkatraman,Sr.Adv.
in CA 7906/2002 Mr. S.Nandakumar,Adv.
Ms. Jayashri Venkataraman,Adv.
Mr. Parivesh Singh,Adv.
Mr. R.Satish Kumar,Adv.
Mr. Prateek Gupta,Adv.
Ms. V. Ubhaya Bharathi,Adv.
Ms. Minchu Mariam Punnoose,Adv.
Ms. Cynduja Crishnan,Adv.
Mr. V. N. Raghupathy,Adv.
In CA 8488/2009 Mr. Sandeep Narain,Adv.
Mr. Ashok Bannidinni,Adv.
For M/s. S. Narain & Co.,Advs.
In SLP 25055/2009 Mr. Manish Singhvi,Adv.
Mr. Prasenjit Pritam,Adv.
Mr. R.Gopalakrishnan,Adv.
in SLPs 18423, Mr. V.Lakshmikumaran,Adv.
18425, 23722, Mr. Abhishek Anand,Adv.
12282, 16142 & Mr. Aditya Bhattacharya,Adv.
16141 Mr. Anandh K.,Adv.
Mr. Hemant Bajaj,Adv.
Ms. L.Chernaya,Adv.
Mr. M. P. Devanath,Adv.
In CA 14689/2015 Mr. Sridhar Potaraju,Adv.
Mr. Gaichang Pou Gangmei,Adv.
Mr. Arjun Singh,Adv.
Ms. Sindoora VNL,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. A.S. Nadkarni, learned Additional Solicitor General appearing on behalf of appellant/petitioner resumed his arguments and concluded at 2.40 p.m. Mr. N.Venkatraman, learned senior counsel appearing for the respondent in Civil Appeal No.7906 of 2002 started his arguments and concluded at 3.45 p.m. Thereafter Mr.Manish Singhvi, Mr. Sandeep Narain and Mr. Sridhar Potaraju, learned counsel made their submissions till the Court rose for the day.
2The matters remained Part-heard.
List these matters on 5th August, 2016 at 2.00 p.m. as Part-heard.
(Anita Malhotra) (Sneh Bala Mehra) Court Master Assistant Registrar Books referred :
1. (1997) 5 SCC 536
2. (1997) 5 SCC 104
3. (1997) 5 SCC 763
4. (2005) 3 SCC 787
5. The Central Excise Act, 1944 3