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[Cites 0, Cited by 0] [Section 4D(1)] [Section 4D] [Entire Act]

Union of India - Subsection

Section 4D(1)(c) in The Indian Red Cross Society Act, 1920

(c)to authorise, on the advice of the Treasurer of the Society, expenditure on items not contemplated in the annual Budget of the Society, subject to the availability of funds;