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State of Assam - Section

Section 7 in The Assam Engineering (Public Works Department) Service Rules, 1978

7. Age.

- A candidate shall not be less than 21 years and more than 30 years of age on the First January of the year of recruitment, with relaxation in case of candidates belonging to special categories like Scheduled Castes, Scheduled Tribes or any other category as laid down by Government in accordance with the general orders of the Government in force.