Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(4) in The Coimbatore City Municipal Corporation Act, 1981

(4)In the case of a person who has ceased to be a councillor in consequence of failure to attend meetings the matter shall be reported by the Commissioner to the council at its next ordinary meeting and the council may at that meeting restore such person to office.