Section 27(2)(b) in The Air Corporations Act, 1953

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(b) in The Air Corporations Act, 1953

(b)the amount borrowed by any such company from any bank and outstanding on the 31st day of December, 1952, or on the appointed date, whichever amount is less; or

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Union of India - Subsection

Section 27(2)(b) in The Air Corporations Act, 1953