Supreme Court - Daily Orders
Suman Lata vs Ndmc on 21 January, 2016
Bench: M.Y. Eqbal, Arun Mishra
ITEM NO.8 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO....../2016
CC No(s). 659/2016
(Arising out of impugned final judgment and order dated 04/08/2015
in LPA No. 685/2014 passed by the High Court Of Delhi At New Delhi)
SUMAN LATA Petitioner(s)
VERSUS
NDMC AND ANR Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 21/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. David A., Adv.
Mr. Yash Anand, Adv.
Mr. Yash Singhal, Adv.
For Ms. Rajkumari Banju,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Vinod Kumar Date: 2016.01.21 17:23:25 IST Reason: