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State of Mizoram - Section

Section 200 in Mizoram Excise Rules, 1983

200. Fees for a licence for retail sale of rectified spirit and absolute alcohol.

- The fee for a licence issued to approved medical practitioners, chemists and druggists and other firms or persons approved by the Commissioner for retail sale of pure rectified spirit (including absolute alcohol) for medicinal, industrial or scientific purposes shall be Rs. 100 per annum, payable in advance.